Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 359 in Police Regulations, Bengal , 1943

359. Officers going out on patrol to inspect the watch at post offices at night. [§ 12, Act V, 1861].

- The station and town police shall pay special attention to post offices. A note of the fact that there is a post office in any particular village shall be made in Part III of the Village Crime Note-Book. All police officers going out on patrol at night, either in towns or in the interior, shall make a point of inspecting the watch at post offices, and shall see whether the men employed by the Postal Department to guard the offices are doing their duty. If any carelessness or remissness is found, a report shall be submitted through the Superintendent to the postal authority concerned.