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[Cites 0, Cited by 1] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(17) in The Punjab Panchayati Raj Act, 1994

(17)Education:. -
(a)promotion of educational activities including the establishment and maintenance of primary and secondary schools ;
(b)planning of programme for adult education and library facilities ;
(c)extension work for propagation of science and technology to rural areas ;
(d)survey and evaluation of educational activities ;
(e)establishment and maintenance of general hostels, ashram schools and orphanages.