Delhi High Court - Orders
Ms Anita Aggarwala vs M/S Drb Developers on 6 February, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 245/2017 & CRL.M.A. 1052/2017
MS ANITA AGGARWALA ..... Petitioner
Through: Mr. Avinash K Trivedi and Mr.
Anurag Kaushik, Advocates.
versus
M/S DRB DEVELOPERS ..... Respondent
Through: Mr. Bhavesh Kumar Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.02.2023 No time left.
Re-notify on 12th April 2023.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 6, 2023/ak Signature Not Verified Digitally Signed By:NEERAJ Signing Date:08.02.2023 12:38:58