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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(a) in The Sikkim Police Act, 2008

(a)to liaise with community elders, members of the Community Liaison Group, if any, the Village Defence Party, the Village Guard, and the residents of each village under his charge, and to review, during every visit, the crime prevention measures in the village;