Section 29 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996
29. Decision by majority.—
All questions considered at a meeting of the Committee shall be decided by a majority of votes of the members present and voting and in the event of equality of votes, the Chairperson, or in the absence of Chairperson, the member presiding at the meeting, as the case may be, shall have a second or casting vote.
