Section 275(1)(g) in The Gujarat Municipalities Act, 1963

[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(g) in The Gujarat Municipalities Act, 1963

(g)

(i)For regulating on dairies and cattle-sheds. - for the inspection of milch cattle; and prescribing and regulating the construction, dimensions, ventilation, lighting, cleansing drainage and water supply of dairies and cattle-sheds in the occupation of persons following the trade of dairy-men or milk-sellers;

(ii)Milk stores etc.. - for securing the cleanliness of milk-stores, milk-shops and vessels used by milk-sellers or buttermen for milk or butter;

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State of Gujarat - Subsection

Section 275(1)(g) in The Gujarat Municipalities Act, 1963