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Union of India - Section

Section 43 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

43. Dust, gases, fumes, etc.

- An employer shall prevent concentration of dust, gases or fumes by providing suitable means to control their concentration within the permissible limit so that they may not cause injury or pose health hazard to a building worker at a building or other construction work.