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K.L. Swamy vs The Commissioner Of Income Tax on 7 August, 2015

     ITEM NO.94                               REGISTRAR COURT. 1                     SECTION IIIA

                                      S U P R E M E C O U R T O F I N D I A
                                              RECORD OF PROCEEDINGS
                                       BEFORE THE REGISTRAR MR. SURAJIT DEY

     Civil Appeal                    No(s).    3704/2012

     K.L. SWAMY                                                                 Appellant(s)

                                                            VERSUS

     COMMISSIONER OFR INCOME TAX AND ANR.                                       Respondent(s)
     WITH
     C.A. No. 3705/2012
     (With C.A. No. 3706/2012
     (With C.A. No. 3707/2012
     (With C.A. No. 3708/2012
     (With C.A. No. 3709/2012

     Date : 07/08/2015 This appeal was called on for hearing today.

     For Appellant(s)
                                              Ms. Shruti Iyer, Adv.
                                              Mr. Senthil Jagadeesan,Adv.

     For Respondent(s)
                                              Ms. Sudha Pal, Adv.
                                              Mr. B. V. Balaram Das,Adv.
                                              Mrs. Anil Katiyar,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

Both the parties have filed the statement of case. C.A. Nos.3705, 3707, 3708 and 3709/2012 Service is complete.

Appellant has filed the statement of case but the respondents have not filed the same.

All the appeals are in complete category. Registry to process to list the same before the Hon'ble Court, as per rules.

(SURAJIT DEY) Registrar