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State of West Bengal - Section

Section 6 in The West Bengal Board of Madrasah Education Act, 1994.

6. Publication of the names of elected, nominated or appointed members of the Board. -

The name of every person elected or nominated under section 4 or appointed under section 5 as a member of the Board shall be published in the Official Gazette as soon as may be after the election, nomination or appointment, as the case may be.