Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act] Union of India - Subsection Section 33(7)(f) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017 (f)specific violations by the warehouseman under this Act or these rules which make him liable for action; and