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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(a) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(a)the manner of appointment of the Kulpati, the term of his appointment, the emoluments and other conditions of his service and the powers and functions that may be exercised and performed by him;