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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(3) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(3)In making any rule under this section, the government may provide that a breach thereof shall be punishable with fine which may extend to one thousand rupees.