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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Bihar - Subsection

Section 88(1)(a) in The Bihar Panchayat Raj Act, 2006

(a)carry out the policies and directions of the Zila Parishad, and take necessary measures for the speedy execution of all works and development schemes of Zila Parishad,