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Calcutta High Court

Sahara India Commercial Metals Pvt. Ltd vs Hockey India & Ors on 24 November, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                         CS No. 210 of 2009
                         GA NO.1973 OF 2009
                         GA NO.2032 OF 2009
                   IN THE HIGH COURT AT CALCUTTA
               Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


             SAHARA INDIA COMMERCIAL METALS PVT. LTD.
                               Versus
                        HOCKEY INDIA & ORS.




      BEFORE:
       The Hon'ble JUSTICE SANJIB BANERJEE

Date : 24th November, 2010.

Appearance :-

Mr.A. Mitra, Adv., for the plaintiff.
The Court : It is submitted on behalf of the plaintiff that the plaintiff does not wish to pursue the suit any further. Accordingly, CS No.210 of 2009 and all interlocutory applications therein, including GA No.1973 of 2009 and GA No.2032 of 2009, are dismissed as not pressed. All interim orders stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sd/