Calcutta High Court
Sahara India Commercial Metals Pvt. Ltd vs Hockey India & Ors on 24 November, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 210 of 2009
GA NO.1973 OF 2009
GA NO.2032 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SAHARA INDIA COMMERCIAL METALS PVT. LTD.
Versus
HOCKEY INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 24th November, 2010.
Appearance :-
Mr.A. Mitra, Adv., for the plaintiff.
The Court : It is submitted on behalf of the plaintiff that the plaintiff does not wish to pursue the suit any further. Accordingly, CS No.210 of 2009 and all interlocutory applications therein, including GA No.1973 of 2009 and GA No.2032 of 2009, are dismissed as not pressed. All interim orders stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sd/