Section 163C in The Drugs and Cosmetics Rules, 1945
163C. Despatch of samples for test or analysis.
(1)Samples for testing or analysis of Ayurveda, Siddha and Unani drugs under sub-section (2) of section 11 or sub-section (1) of section 25 and section 33-H of the Act shall be sent by registered post in a sealed packet, enclosed with a memorandum in Form 1-A, specified in Schedule A, in an outer cover addressed to the Director, Pharmacopoeial Laboratory for Indian Medicine.(2)The packet as well as the outer cover, shall be marked with a distinguish number.(3)A copy of the memorandum in Form 1-A and a specimen impression of the seal used to seal the packet shall be sent separately by registered post to the Director, Pharmacopoeial Laboratory for Indian Medicine.
