Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Assam - Subsection Section 31(iii) in The Assam State Co-operative Agriculture and Rural Development Bank Limited (iii)to exercise any of the powers conferred or may be conferred under the Assam Co-operative Act and Rules in force ;
