Delhi High Court - Orders
Mohit Kumar Gupta vs Institute Of Chartered Accountants Of ... on 21 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1953/2018 & CM APPL 8080/2018
MOHIT KUMAR GUPTA ..... Petitioner
Through: None.
Versus
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA (ICAI)
..... Respondent
Through: Ms. Pooja M. Saigal & Mr. Simrat Singh
Pasay, Advocates
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 21.02.2023
1. None has appeared on behalf of the petitioner even on the second call.
2. The petition is accordingly dismissed alongwith pending application for non-prosecution.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 21, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:23.02.2023 16:08:43