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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2)(h) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(h)establishing linkages with voluntary workers and organizations to facilitate rehabilitation and social reintegration of juveniles or children and to ensure the necessary follow-up;