Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 147 in Andhra Pradesh Municipalities Act, 1965 147. Maintenance of system of drainage by council. - The council shall, so far as the funds at its disposal may permit, provide and maintain a sufficient system of public drains.
