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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(vi) in Bihar State Journalist Insurance Scheme, 2014

(vi)The sum assured will be up to Rs. 5 (five) lacs for the policy of group mediclaim, which will be on floating basis and up to Rs. five lacs in case of personal accident, in this insurance scheme.