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[Cites 0, Cited by 0] [Section 316(1)] [Section 316] [Entire Act]

State of Odisha - Subsection

Section 316(1)(a) in Orissa Municipal Act, 1950

(a)carry on within [Municipal area] [Substituted vide Orissa Act Np. 11 of 1994 w.e.f. 31.5.1994.] the trade or business of a dealer in or importer or seller or hawker of milk or dairy produce;