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[Cites 0, Cited by 1] [Section 94(1)] [Section 94] [Entire Act]

State of Karnataka - Subsection

Section 94(1)(b) in Karnataka Municipalities Act, 1964

(b)[***] [Omitted by Act 31 of 2003 w.e.f. 20-8-2003.] at rates not exceeding those [specified in this Act] [Substituted by Act 31 of 2003 w.e.f. 20-8-2003.].