Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 533 in Criminal Courts - Rules and Orders

533. A book called the inspection book (in Form No. 131 on Schedule II-a) shall be kept by each Court and also by the record-keeper, and every person seeking inspection shall describe therein the record of which inspection is desired and note such other particulars as are necessary to show his title to inspect.