Supreme Court - Daily Orders
Mseb Holding Co. Ltd vs The Hong Kong And Shanghai Banking ... on 16 December, 2025
Author: Dipankar Datta
Bench: Dipankar Datta
1
ITEM NO.38 COURT NO.8 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2065/2025 in SLP(C) No. 7870/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in SLP(C) No. No. 7870/2025 passed by the Supreme Court of India]
MSEB HOLDING CO. LTD. & ANR. Petitioner(s)
VERSUS
THE HONG KONG AND SHANGHAI BANKING
CORPORATION LTD. & ORS. Respondent(s)
IA No. 193045/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 303021/2025 - INTERVENTION/IMPLEADMENT
WITH
Diary No(s). 69596/2025 (IX-A)
IA No. 313984/2025 - APPLICATION FOR PERMISSION
IA No. 314000/2025 - EXEMPTION FROM FILING O.T.
Date : 16-12-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) : Mr. Tushar Mehta, Ld. SGI
Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Mr. Abhishek Lalwani, Adv.
Mr. Shivang Gupta, Adv.
M/S. D.S.K. Legal, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Rajendra Barot, Adv.
Mr. Vivek Shetty, Adv.
Ms. Cheryl Fernandes, Adv.
Mr. Ayush Chadha, Adv.
Ms. Kalyani Bhide, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Navneet R., AOR
For Respondent(s) : Mr. Tushar Mehta, Ld. SGI
Signature Not Verified
Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Digitally signed by
JATINDER KAUR
Date: 2025.12.17
Mr. Abhishek Lalwani, Adv.
16:15:43 IST
Reason:
Mr. Shivang Gupta, Adv.
M/S. D.S.K. Legal, AOR
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Mr. Deepak Nargolkar, Sr. Adv.
Ms. Shraddha Dube Patil, Adv.
Ms. Iyer Shruti Gopal, Adv.
Mr. Ang Bajaj, Adv.
Mr. Anandh K, AOR
UPON hearing the counsel the Court made the following
O R D E R
Re-list Miscellaneous applications on 19th December, 2025.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH)