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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(j) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(j)to affiliate or recognize Fisheries colleges/educational institutions including conditional affiliation or recognition of the colleges or educational institutions and to withdraw such affiliation or recognition on the recommendation of the Academic Council.