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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5) in The M.P. Horse Sickness Act, 1960

(5)Every person in charge of the horse shall give reasonable assistance to the Veterinary Officer and his subordinates for the examination, testing, inoculation, marking and adoption of other preventive measures under sub-section (3).