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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(vi) in The Orissa Development Authorities Rules, 1983

(vi)a copy of the estimates of all works contemplated in the town planning scheme and statement of the approximate dates by which the respective works are expected to be completed such approximate dates being variable to six months and binding on the Authority