Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(2)(d) in The Gujarat Provincial Municipal Corporations Act, 1949 (d)receiving conveyance charges as a member of the Transport Committee; [*] [This word was added, by Gujarat 16 of 1993, Section 3(2).]