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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 20 October, 2022

Bench: Dinesh Maheshwari, J.K. Maheshwari

     ITEM NO.58                            COURT NO.7                  SECTION IV-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).21511/2019

     (Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     M/S PARLE AGRO PVT. LTD.                                           Petitioner(s)

                                                   VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                          Respondent(s)

     (IA    No.153202/2019    -                 PERMISSION    TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 20-10-2022 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE DINESH MAHESHWARI
                            HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                Mr. Rajesh Kumar, AOR

     For Respondent(s)                Mr. Mahesh Kumar, Adv.
                                      Mr. Nikhilesh Kumar, Adv.
                                      Ms. Devika Khanna, Adv.
                                      Mrs. V.D. Khanna, Adv.
                                      Mr. Vmz Chambers, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter in the fourth week of November, 2022, as prayed for and agreed to by the learned counsel for the parties.

     (ARJUN BISHT)                                                   (RANJANA SHAILEY)
     COURT MASTER (SH)                                               COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2022.10.20
18:26:49 IST
Reason: