Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 20 October, 2022
Bench: Dinesh Maheshwari, J.K. Maheshwari
ITEM NO.58 COURT NO.7 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21511/2019
(Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
Bilaspur)
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(IA No.153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 20-10-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Rajesh Kumar, AOR
For Respondent(s) Mr. Mahesh Kumar, Adv.
Mr. Nikhilesh Kumar, Adv.
Ms. Devika Khanna, Adv.
Mrs. V.D. Khanna, Adv.
Mr. Vmz Chambers, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter in the fourth week of November, 2022, as prayed for and agreed to by the learned counsel for the parties.
(ARJUN BISHT) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2022.10.20
18:26:49 IST
Reason: