Allahabad High Court
Smt. Shashi Pandey vs Amit Kumar Pandey on 16 December, 2019
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- APPLICATION U/S 24/ORDER 39 RULE 2-A CPC No. - 122 of 2017 Applicant :- Smt. Shashi Pandey Opposite Party :- Amit Kumar Pandey Counsel for Applicant :- Jageshwari Prasad Mathur Hon'ble Vivek Chaudhary,J.
(Civil Misc. Application No.33363 of 2018: Application for Recall of Order dated 28.2.2018) Case called out in revised list. No one is present to press the application. The application is rejected for want of prosecution.
Order Date :- 16.12.2019 Rajneesh JR-PS)