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Delhi High Court - Orders

Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 2 September, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~32
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.REV.P. 281/2021, CRL.M.A. 14485/2021
                                                SH AMRISH TYAGI & ANR.                                                            .....Petitioners
                                                                                      Through:                 None.

                                                                                      versus

                                                THE STATE GOVT OF NCT DELHI                .....Respondent
                                                             Through: Ms. Priyanka Dalal, APP for the State
                                                                       with SI Paramjeet, PS Ranhola
                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                    ORDER

% 02.09.2024 It is already 04.30 PM.

List on 17.01.2025.

DINESH KUMAR SHARMA, J SEPTEMBER 2, 2024 Pallavi/HT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 22:47:09