Delhi High Court - Orders
Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 2 September, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 281/2021, CRL.M.A. 14485/2021
SH AMRISH TYAGI & ANR. .....Petitioners
Through: None.
versus
THE STATE GOVT OF NCT DELHI .....Respondent
Through: Ms. Priyanka Dalal, APP for the State
with SI Paramjeet, PS Ranhola
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 02.09.2024 It is already 04.30 PM.
List on 17.01.2025.
DINESH KUMAR SHARMA, J SEPTEMBER 2, 2024 Pallavi/HT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 22:47:09