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State of Telangana - Section

Section 301 in Greater Hyderabad Municipal Corporation Act, 1955

301. Owner of land to allow others to carry drains through the land.

- Every owner of land shall be bound to allow any person in whose favour an order has been made under section 300, sub-section (1) to carry a drain into, through or under the land of such owner on such terms as may be specified in such order.