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State of Chattisgarh - Section

Section 219 in The Chhattisgarh Motor Vehicles Rules, 1994

219. Construction of speed breakers or humps on roads.

- The District Magistrate in consultation with the District Level Road Safety Committee, the Superintendent of Police and local authorities/bodies may construct speed breakers or road humps on public road at suitable places of such specifications as approved by the All India Road Researeh Institute from time to time.