Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 7 in Andhra Pradesh Pawn Brokers Rules, 2007 7. Pawn Brokers to Exhibit Their Names. - A Pawn Broker should exhibit his name over his shop or place of business, visibly and clearly in Telugu, English and in Urdu if necessary.
