Section 13(2)(b) in The National Co-Operative Development Corporation Act, 1962

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Union of India - Subsection

Section 13(2)(b) in The National Co-Operative Development Corporation Act, 1962

(b)meeting the pay and allowances of the [managing director, the officers] [Substituted by Act 3 of 1974, Section 12, for "officers" (w.e.f. 7-4-1975)] and other employees of the Corporation and other administrative expenses of the Corporation; and

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Union of India - Subsection

Section 13(2)(b) in The National Co-Operative Development Corporation Act, 1962