Uttarakhand High Court
Unknown vs Mr. D.S. Mehta on 2 January, 2012
Author: B.S. Verma
Bench: B.S. Verma
SA No.64 of 2010 Hon'ble B.S. Verma, J.
Mr. D.S. Mehta, Advocate for the appellant. Mr. M.C. Pande, Sr. Advocate with Mr. Devesh Upreti, Advocate for the respondent.
Heard.
Admit the appeal on the following substantial question of law:-
Whether the impugned judgment and decree are vitiated due to misreading of evidence ?
Summon the lower court record. List after the lower court record is received.
(B.S. Verma, J.)
2.1.2012 Rajni