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[Cites 0, Cited by 0] [Section 229] [Entire Act]

Union of India - Subsection

Section 229(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)
(a)the authority to proceed without line clear given to the Loco pilot shall be the authority, to proceed up to the point of obstruction and return back up to the first Stop signal of the station;
(b)The kilometers up to which the Loco pilot shall proceed into the obstructed block section, shall be recorded on this authority.