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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(d) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(d)the period of sixty days specified in clause (b) sub-section (1) of section 49 of the Act, shall be reckoned from the date, it is first received by one of the authorities specified in clause (b).]