Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(2)If there are more cotton markets than one established in the local area, the voters' list for the election of representatives of cotton growers shall consist of the voters' list for election of representatives of cotton growers for the constitution of market committee for all such markets.