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State of Jharkhand - Section

Section 76 in The Jharkhand Agricultural Produce Markets Rules, 2000

76. [ Supervision of works. [Substituted by G.S.R. 12A dated 26.9.1993.]

- Works may be carried out under the supervision of the Secretary or as directed by the Board.] [Substituted by G.S.R. 12A dated 26.9.1993.]