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Union Of India vs S/356033W Havildar/Cipher Abdul Bari on 4 September, 2015

Bench: Chief Justice, Kurian Joseph, Amitava Roy

     ITEM NO.66                           COURT NO.1                SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal(C) No(s).13534-13535/2015

     (Arising out of impugned final judgments and orders dated
     18/11/2014   in  WA   No.  30/2013  and  15/12/2014  in   MC  No.
     105/2014,15/12/2014 in WA No. 30/2013 passed by the High Court of
     Meghalya at Shilong)

     UNION OF INDIA AND ORS.                                         Petitioner(s)

                                                 VERSUS

     S/356033W HAVILDAR/CIPHER ABDUL BARI                            Respondent(s)

     (with interim relief and office report)

     WITH
     SLP(C) No. 13537-13538/2015
     (With Office Report)

      SLP(C) No. 15447-15448/2015
     (With Office Report)

     Date : 04/09/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)             Mr.   Maninder Siongh, ASG
                                   Mr.   R. Balasubramanian, Adv.
                                   Mr.   Amarjeet Singh, Adv.
                                   Mr.   Santosh Kumar, Adv.
                                   Mr.   Pranav Kumar, Adv.
                                   Ms.   Sushma Suri, Adv.
                                   Mr.   Shreekant N. Terdal,Adv.

     For Respondent(s)             Mr. Abhay Kumar,Adv.
                                   Mr. Khalid Akhtar, Adv.
                                   Mr. Tenzin Tsering, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar