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State of Rajasthan - Section

Section 52 in RSWC Employees Pension Regulations, 1990

52. Government of Rajasthan's Decision.

- Decision and interpretations given by the Government of Rajasthan in respect of Pension and Gratuity Rules, with amendments from time to time, being similarly worded as these regulations, shall apply mutatis mutandis to the employees of the Corporation who have opted for pensionary benefits.