Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(6)(i) in Orissa Entry Tax Act, 1999 (i)sells or otherwise disposes of business or any part of his business or effects or comes to know of, any other change in the ownership of the business; or