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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(2)'Medium Irrigation System' means irrigation system under Medium Irrigation Project having irrigable command area of more than 2000 hectares and upto 10,000 hectares.[Such system may have two tiered farmers organisation, namely:- [Added by Act No. 7 of 2003, dated 23.4.2003.]
(i)Water Users Association at Primary level; and
(ii)Project Committee at Project level.]