Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Bihar - Subsection

Section 298(1)(iii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(iii)take photographs, video clips, sample weight or measure of record or make such sketches as he may consider necessary for the purpose of any examination or inquiry under these rules.