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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(18) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(18)The president of the council shall appoint and notify in the Tamil Nadu Government Gazette and in such other manner as he think fit the date, time and place for-
(a)the receipt of nomination papers and their scrutiny;
(b)the sending of voting papers;
(c)the poll; and
(d)the scrutiny and counting of votes.