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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Khadi And Village Industries Commission Act, 1956

(b)[ four non-official members of whom each member shall be from the following disciplines, namely:- [Substituted by Act 10 of 2006 (w.e.f. 22.3.2006) ]
(i)one member having expert knowledge and experience in Science and Technology;
(ii)one member having expert knowledge and experience in Marketing;
(iii)one member having expert knowledge and experience in Rural Development; and
(iv)one member having expert knowledge and experience in Technical Education and Training]
(ba)[ the Chairman of the State Bank of India constituted under subsection (1) of section 3 of the State Bank of India Act, 1955 (23 of 1955) or an officer not below the rank of the Deputy Managing Director as may be nominated by the Chairman of the State Bank of India-ex-officio] [Inserted by Act 10 of 2006 (w.e.f. 22.3.2006) ]