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Delhi High Court - Orders

Action Committee Unaided Recognized ... vs Directorate Of Education & Ors on 20 March, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~39 to 41
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 7116/2016
                               ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
                               SCHOOLS                               ..... Petitioner
                                           Through: Mr. Kamal Gupta, Mr. Vaibhav
                                                    Mehra and Mr. Nipun Gupta,
                                                    Advocates.
                                           versus

                               DIRECTORATE OF EDUCATION & ORS               ..... Respondents
                                               Through:   Mr. Santosh Kumar Tripathi,
                                                          Standing Counsel with Mr. Tapesh
                                                          Raghav and Mr. Arun Panwar,
                                                          Advocates.
                                                          Ms. Aakansha Kaul, Ms. Versha
                                                          Singh and Mr. Aman Sahani,
                                                          Advocates for DDA.
                                                          Ms. Rukhmini Bobde and Mr. Amit
                                                          Srivastava, Advocates for R-3.

                          +    W.P.(C) 10864/2016 and CM APPL. 47383/2016
                               FORUM FOR PROMOTION OF QUALITY EDUCATION FOR
                               ALL & ORS.                            ..... Petitioners
                                            Through: Mr. Vedanta Varma, Mr. Vibhor
                                                     Kush    and    Mr.       Shubhankar
                                                     Chaudhary, Advocates.
                                               versus

                               GOVERNMENT OF NCT OF DELHI & ORS.
                                                                             ..... Respondent
                                               Through:   Mr. Santosh Kumar Tripathi,
                                                          Standing Counsel with Mr. Tapesh
                                                          Raghav and Mr. Arun Panwar,
                                                          Advocates.


Signature Not Verified
Signed By:PRIYA
Signing Date:24.03.2023
13:36:06
                                                                 -2-
                                                                  Mr. Animesh Kumar Gaba, Mr. Shiva
                                                                  Khandelwal and Mr. Jatin Sharma,
                                                                  Advocates for DDA.
                          +     W.P.(C) 11003/2016
                                DELHI STATE PUBLIC SCHOOLS MANAGEMENT
                                ASSOCIATION (REGD.)                        ..... Petitioner
                                              Through: Mr. Pramod Gupta, Ms. Utkarsha and
                                                       Ms. Pranjal, Advocates.

                                                   versus

                                LT GOVERNOR DELHI AND ORS                            ..... Respondents
                                                   Through:       Mr. Santosh Kumar Tripathi,
                                                                  Standing Counsel with Mr. Tapesh
                                                                  Raghav and Mr. Arun Panwar,
                                                                  Advocates.
                                                                  Ms. Chand Chopra and Mr. Vipul
                                                                  Makwana, Advocates for DDA.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                   ORDER

% 20.03.2023

1. List on 25.09.2023 for hearing.

2. In the meantime, the parties are directed to file written submissions along with relevant judgments.

PURUSHAINDRA KUMAR KAURAV, J MARCH 20, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRIYA Signing Date:24.03.2023 13:36:06