Delhi High Court - Orders
Action Committee Unaided Recognized ... vs Directorate Of Education & Ors on 20 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~39 to 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7116/2016
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
SCHOOLS ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Vaibhav
Mehra and Mr. Nipun Gupta,
Advocates.
versus
DIRECTORATE OF EDUCATION & ORS ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr. Tapesh
Raghav and Mr. Arun Panwar,
Advocates.
Ms. Aakansha Kaul, Ms. Versha
Singh and Mr. Aman Sahani,
Advocates for DDA.
Ms. Rukhmini Bobde and Mr. Amit
Srivastava, Advocates for R-3.
+ W.P.(C) 10864/2016 and CM APPL. 47383/2016
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR
ALL & ORS. ..... Petitioners
Through: Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar
Chaudhary, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS.
..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr. Tapesh
Raghav and Mr. Arun Panwar,
Advocates.
Signature Not Verified
Signed By:PRIYA
Signing Date:24.03.2023
13:36:06
-2-
Mr. Animesh Kumar Gaba, Mr. Shiva
Khandelwal and Mr. Jatin Sharma,
Advocates for DDA.
+ W.P.(C) 11003/2016
DELHI STATE PUBLIC SCHOOLS MANAGEMENT
ASSOCIATION (REGD.) ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Utkarsha and
Ms. Pranjal, Advocates.
versus
LT GOVERNOR DELHI AND ORS ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr. Tapesh
Raghav and Mr. Arun Panwar,
Advocates.
Ms. Chand Chopra and Mr. Vipul
Makwana, Advocates for DDA.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.03.2023
1. List on 25.09.2023 for hearing.
2. In the meantime, the parties are directed to file written submissions along with relevant judgments.
PURUSHAINDRA KUMAR KAURAV, J MARCH 20, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRIYA Signing Date:24.03.2023 13:36:06