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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(ii) in The Wealth-Tax Act, 1957

(ii)[ in relation to the Union territory of Delhi, the High Court of Delhi;] [Substituted by the Punjab Reorganisation of Delhi High Court (Adaptation of Laws on Union Subjects) Oder, 1968, for Clause (ii) (w.e.f. 1.11.1966). ]