Supreme Court - Daily Orders
Competition Commission Of India vs Bharti Airtel Ltd on 23 April, 2018
Author: A.K. Sikri
Bench: A.K. Sikri
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ITEM NO.2 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35574/2017
(Arising out of impugned final judgment and order dated 21-09-2017
in WP No. 7173/2017 passed by the High Court Of Judicature At
Bombay)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
BHARTI AIRTEL LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.138290/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.138287/2017-APPL. FOR
ADDITIONAL GROUNDS and IA No.138285/2017-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.6023/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.24601/2018-INTERVENTION APPLICATION)
WITH
SLP(C) No. 35532-35533/2017 (IX)
(FOR ADMISSION and I.R. and IA No.138172/2017-PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS and IA No.138171/2017-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.6017/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
SLP(C) No. 35497/2017 (IX)
(FOR ADMISSION and I.R. and IA No.137993/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.137992/2017-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.137990/2017-PERMISSION
TO FILE LENGTHY LIST OF DA
TES and IA No.6026/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 115/2018 (IX)
(FOR ADMISSION and I.R. and IA No.1206/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.1204/2018-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.1203/2018-PERMISSION
TO FILE LENGTHY LIST OF DATES and IA No.6029/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 37285-37289/2017 (IX)
(FOR ADMISSION and I.R. and IA No.141589/2017-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.141591/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS and IA No.11995/2018-PERMISSION TO FILE
Signature Not Verified
ADDITIONAL DOCUMENTS)
Digitally signed by
ASHWANI KUMAR
Date: 2018.04.24
16:58:14 IST
Reason:
Date : 23-04-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
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HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Narsimha, ASG
Mr. P.C. Sen, Sr. Adv.
Mr. Arjun Krishnan, AOR
Mr. Dhruv Malik, Adv.
Mr. Ankur Singh, Adv.
Mr. Sumit Srivastava, Adv.
Mr. Kamlendra Pratap Singh, Adv.
Mr. Udayan Verma, Adv.
Mr. Sarvesh Mishra, Adv.
Mr. V.C. Shukla, Adv.
Ms. S. Makkar, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Shyam Diwan, Sr. Adv.
Mr. Amit Sibal, Sr. Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Ritin Rai, Adv.
Mr. Raghav Shankar, Adv.
Mr. Biju Raman, Adv.
Mr. Hiten Sampat, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Bhavuk Agarwal, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Aabhas Kshetarpal, Adv.
Mr. Jayant Mallik, Adv.
Ms. Sakshi Agarwal, Adv.
Mr. Nakul Nayak, Adv.
Ms. Kritika Bhardwaj, Adv.
Mr. Tushar Bhardwaj, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Srijan Sinha, Adv.
For Respondent(s) Mr. P. Chidambram, Sr. Adv.
Mr. Syed Jafar Alam, AOR
Mr. Divyanshu Bhatt, Adv.
Mr. Sanjay Kapur, Adv.
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Soli Cooper, SR. Adv.
Mr. Marezban P. Bharucha, AOR
Ms. Alka Bharucha, Adv.
Ms. Swathi Girimaji, Adv.
Mr. Areen De., Adv.
Mr. Navroz Seervai, Sr. Adv.
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Mr. Gopal Jain, Sr. Adv.
Mr. Atul Dua, Adv.
Mr. Ankush Walia, Adv.
Mr. Param Tandon, Adv.
Mr. Harsh Kaushik, AOR
Chinmayee Chandra, Adv.
Ms. Pallvi S. Shroff, Adv.
Mr. Anuj Berry, Adv.
Mr. Aashish Gupta, Adv.
Mr. Aditya Mukherjee, Adv.
Ms. Sugandha Rohatgi, Adv.
Mr. S. S. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 04.05.2018.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER