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Supreme Court - Daily Orders

Competition Commission Of India vs Bharti Airtel Ltd on 23 April, 2018

Author: A.K. Sikri

Bench: A.K. Sikri

                                                 1

     ITEM NO.2                         COURT NO.6                 SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   35574/2017

     (Arising out of impugned final judgment and order dated 21-09-2017
     in WP No. 7173/2017 passed by the High Court Of Judicature At
     Bombay)

     COMPETITION COMMISSION OF INDIA                                Petitioner(s)

                                                VERSUS

     BHARTI AIRTEL LTD & ORS.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.138290/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.138287/2017-APPL. FOR
     ADDITIONAL GROUNDS and IA No.138285/2017-PERMISSION TO FILE LENGTHY
     LIST OF DATES and IA No.6023/2018-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS and IA No.24601/2018-INTERVENTION APPLICATION)

     WITH
     SLP(C) No. 35532-35533/2017 (IX)
     (FOR ADMISSION and I.R. and IA No.138172/2017-PERMISSION TO PLACE
     ADDITIONAL FACTS AND GROUNDS and IA No.138171/2017-PERMISSION TO
     FILE LENGTHY LIST OF DATES and IA No.6017/2018-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS)

      SLP(C) No. 35497/2017 (IX)
     (FOR ADMISSION and I.R. and IA No.137993/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.137992/2017-PERMISSION TO
     PLACE ADDITIONAL FACTS AND GROUNDS and IA No.137990/2017-PERMISSION
     TO FILE LENGTHY LIST OF DA
     TES and IA No.6026/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
      SLP(C) No. 115/2018 (IX)
     (FOR ADMISSION and I.R. and IA No.1206/2018-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.1204/2018-PERMISSION TO
     PLACE ADDITIONAL FACTS AND GROUNDS and IA No.1203/2018-PERMISSION
     TO FILE LENGTHY LIST OF DATES and IA No.6029/2018-PERMISSION TO
     FILE ADDITIONAL DOCUMENTS)

      SLP(C) No. 37285-37289/2017 (IX)
     (FOR ADMISSION and I.R. and IA No.141589/2017-PERMISSION TO FILE
     LENGTHY LIST OF DATES and IA No.141591/2017-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS and IA No.11995/2018-PERMISSION TO FILE
Signature Not Verified


     ADDITIONAL DOCUMENTS)
Digitally signed by
ASHWANI KUMAR
Date: 2018.04.24
16:58:14 IST
Reason:


     Date : 23-04-2018 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE A.K. SIKRI
                                   2

         HON'BLE MR. JUSTICE ASHOK BHUSHAN


For Petitioner(s)   Mr.   P.S. Narsimha, ASG
                    Mr.   P.C. Sen, Sr. Adv.
                    Mr.   Arjun Krishnan, AOR
                    Mr.   Dhruv Malik, Adv.
                    Mr.   Ankur Singh, Adv.
                    Mr.   Sumit Srivastava, Adv.
                    Mr.   Kamlendra Pratap Singh, Adv.
                    Mr.   Udayan Verma, Adv.
                    Mr.   Sarvesh Mishra, Adv.
                    Mr.   V.C. Shukla, Adv.
                    Ms.   S. Makkar, Adv.

                    Dr.   Abhishek Manu Singhvi, Sr. Adv.
                    Mr.   Shyam Diwan, Sr. Adv.
                    Mr.   Amit Sibal, Sr. Adv.
                    Mr.   Ramji Srinivasan, Sr. Adv.
                    Mr.   K. R. Sasiprabhu, AOR
                    Mr.   Ritin Rai, Adv.
                    Mr.   Raghav Shankar, Adv.
                    Mr.   Biju Raman, Adv.
                    Mr.   Hiten Sampat, Adv.
                    Mr.   Avishkar Singhvi, Adv.
                    Mr.   Bhavuk Agarwal, Adv.
                    Mr.   Vishnu Sharma, Adv.
                    Mr.   Aabhas Kshetarpal, Adv.
                    Mr.   Jayant Mallik, Adv.
                    Ms.   Sakshi Agarwal, Adv.
                    Mr.   Nakul Nayak, Adv.
                    Ms.   Kritika Bhardwaj, Adv.
                    Mr.   Tushar Bhardwaj, Adv.
                    Mr.   Nidhiram Sharma, Adv.
                    Mr.   Srijan Sinha, Adv.

For Respondent(s)   Mr. P. Chidambram, Sr. Adv.
                    Mr. Syed Jafar Alam, AOR
                    Mr. Divyanshu Bhatt, Adv.

                    Mr.   Sanjay Kapur, Adv.
                    Ms.   Megha Karnwal, Adv.
                    Ms.   Mansi Kapur, Adv.
                    Ms.   Shubhra Kapur, Adv.

                    Mr.   Soli Cooper, SR. Adv.
                    Mr.   Marezban P. Bharucha, AOR
                    Ms.   Alka Bharucha, Adv.
                    Ms.   Swathi Girimaji, Adv.
                    Mr.   Areen De., Adv.

                    Mr. Navroz Seervai, Sr. Adv.
                                    3

                     Mr. Gopal Jain, Sr. Adv.
                     Mr. Atul Dua, Adv.
                     Mr. Ankush Walia, Adv.
                     Mr. Param Tandon, Adv.
                     Mr. Harsh Kaushik, AOR
                     Chinmayee Chandra, Adv.

                     Ms.   Pallvi S. Shroff, Adv.
                     Mr.   Anuj Berry, Adv.
                     Mr.   Aashish Gupta, Adv.
                     Mr.   Aditya Mukherjee, Adv.
                     Ms.   Sugandha Rohatgi, Adv.
                     Mr.   S. S. Shroff, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List on 04.05.2018.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER